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SEBI Settles Hindenburg-linked Disclosure Cases Involving Five Adani Firms for Rs. 1.5 Crore - (23 Sep 2026)

CAPITAL MARKET

SEBI settled proceedings against five Adani Group companies for about Rs. 1.5 crore over disclosure and corporate governance issues examined after the Hindenburg report, including alleged related-party transactions and possible violations of listing regulations.

Tags : ADANI GROUP COMPANIES; HINDENBURG; DISCLOSURE  

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