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Supreme Court Proposes Unified Platform for Investment of Funds Deposited by Litigants - (23 Sep 2026)

CIVIL

Supreme Court said that “This common platform will not only create certainty in the interest rates and increase the ease of accessibility for litigants but will also ease the burden on Courts/Tribunals regarding how this money deposited is to be invested and dealt with,”

Tags : PLATFORM; LITIGANTS; INVESTMENT  

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