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Allahabad HC: Hindu Marriage Requires Essential Ceremonies, Arya Samaj Certificate Not Enough - (22 Sep 2026)

FAMILY

Allahabad High Court held that an Arya Samaj marriage certificate alone does not prove a valid Hindu marriage unless essential ceremonies are performed. It made the observation while quashing the removal of an SSB officer accused of falsely declaring his marital status.

Tags : HINDU MARRIAGE; ARYA SAMAJ CERTIFICATE; CEREMONIES  

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