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SC: Gujarat Saw Several Hooch Tragedies despite Prohibition on Liquor - (21 Sep 2026)

CIVIL

Supreme Court noted that Gujarat, despite being a dry State, has witnessed at least ten major hooch tragedies involving methanol-laced illicit liquor, claiming over 600 lives, while considering safeguards against deaths from spurious liquor.

Tags : HOOCH TRAGEDIES; LIQUOR; GUJARAT  

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