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Delhi HC: MACT Must Assess Claimant’s Need Before Denying Release of FDR Compensation - (21 Sep 2026)

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Delhi High Court held that MACTs must consider a claimant’s genuine needs before refusing release of compensation kept in FDRs and should not conduct a deep inquiry into reasons for seeking withdrawal of an amount already awarded.

Tags : COMPENSATION; CLAIMANT; ASSESS  

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