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Delhi HC Orders Interpol Red Corner Notice Against Man Facing Contempt Over Remarks Against Judges - (21 Sep 2026)

CONTEMPT OF COURT

Delhi High Court directed the CBI to seek an INTERPOL Red Corner Notice against a man facing criminal contempt for allegedly threatening and abusing judges, after noting that his whereabouts remain unknown despite non-bailable warrants.

Tags : INTERPOL; RED CORNER NOTICE; CONTEMPT  

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