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Gauhati HC Rejects Failed Candidates’ Challenge to Law Officers’ Appointment Procedures - (16 Sep 2026)

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Gauhati High Court denied relief to four candidates challenging recruitment of law officers in the Assam State Prosecution Service, holding that they could not question the selection process after participating in it and raising objections only after an unfavourable result.

Tags : CANDIDATES; LAW OFFICERS; APPOINTMENT  

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