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Punjab & Haryana HC: Bail Granted to Two More UGC NET Paper Leak Accused, Including Kingpin - (15 Sep 2026)

CRIMINAL

Punjab and Haryana High Court granted regular bail to two accused in the CSIR-UGC NET paper leak case, reiterating that bail is meant to secure an accused’s presence at trial, not to punish, and that seriousness of charges alone cannot justify continued detention.

Tags : UGC NET; PAPER LEAK; BAIL  

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