Kerala HC: Police Cover for Big TV Journalist Threatened over Muslim Scholar's Remarks - (15 Sep 2026)
CIVIL
Kerala High Court granted police protection to journalist Aparna Kurup after she received threats for hosting a debate on remarks about women by Sunni scholar Kanthapuram AP Aboobacker Musaliar, directing the Ernakulam Town South SHO to ensure her safety.
Tags : POLICE PROTECTION; JOURNALIST; MUSLIM SCHOLAR
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