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President Gives Assent to Lokpal and Lokayuktas (Amendment) Act, 2016, Along with Other Two - (01 Aug 2016)

President has given assent to the Child Labour (Prohibition and Regulation) Amendment Act, 2016, the Regional Centre for Biotechnology Act, 2016 and the Lokpal and Lokayuktas (Amendment) Act, 2016.

Tags : PRESIDENT   THE CHILD LABOUR (PROHIBITION AND REGULATION) AMENDMENT ACT   2016   THE REGIONAL CENTRE FOR BIOTECHNOLOGY ACT   2016   THE LOKPAL AND LOKAYUKTAS (AMENDMENT) ACT   2016  

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