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CCI Rejects Kerala Private Bus Operators’ Challenge to Free KSRTC Travel for Women - (10 Sep 2026)

MRTP/ COMPETITION LAWS

CCI dismissed a challenge by private bus operators to Kerala’s Priyadarshini Scheme, holding that a State-funded welfare measure offering free travel to women and transgender persons does not ordinarily attract competition law merely because it disadvantages private operators.

Tags : TRAVEL; WOMEN; KERALA PRIVATE BUS OPERATORS  

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