Madras High Court: Environmental, PCB Clearances Not Needed for Medical Essentiality Certificate - (09 Sep 2026)
ENVIRONMENT
Madras High Court held that environmental clearance and Pollution Control Board approval are not mandatory for obtaining an Essentiality Certificate, through which the State assesses whether establishing a medical college in a particular area is necessary.
Tags : MEDICAL INSTITUTION; ENVIRONMENTAL CLEARANCE; POLLUTION CONTROL BOARD
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