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Madras High Court Refuses Equal Recitation of Tamil Hymns With Sanskrit at Meenakshi Temple - (08 Sep 2026)

TRUSTS AND SOCIETIES

Madurai Bench of the Madras High Court dismissed pleas seeking to conduct sacred fire rituals and allow Tamil spiritual hymns to be recited on an equal footing with Sanskrit during the upcoming Kumbabishegam at the Meenakshi Sundareswarar Temple.

Tags : TAMIL HYMNS; SANSKRIT; RECITATION  

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