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CCPA Fines Dial4Trade Rs. 10 Lakh for Online Ammonium Nitrate Listing Featuring Blast Images - (02 Sep 2026)

CONSUMER

CCPA imposed a Rs. 10 lakh penalty on Dial4Trade Technologies for listing regulated ammonium nitrate without verifying licences or adequately warning buyers about legal restrictions on its purchase and possession.

Tags : AMMONIUM NITRATE; BLAST IMAGE; DIAL4TRADE  

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