Gujarat HC Grants Bail to Marriage Bureau Owner, Finds No Link to Alleged ‘Looteri Dulhan’ Gang - (27 Aug 2026)
CRIMINAL
Gujarat High Court granted bail to a marriage bureau owner accused of cheating and breach of trust, noting that her role was confined to facilitating the complainant’s nephew’s marriage and no material linked her to the alleged ‘Looteri Dulhan’ gang.
Tags : MARRIAGE BUREAU; LOOTERI DULHAN; BAIL
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