Bombay HC: Government Cannot Fix ‘Politically Convenient’ Election Dates sets Goa Poll Timeline - (27 Aug 2026)
ELECTION
Bombay High Court held that no government can choose a politically convenient election date when the Constitution fixes its periodicity, while upholding the Goa Municipalities (Amendment) Ordinance, 2026, paving the way for elections to 11 Municipal Councils.
Tags : POLITICALLY CONVENIENT; ELECTION; GOVERNMENT
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