SC: SARFAESI Auction Valid Despite EMD Shortfall Where 25% Price Was Paid on Auction Day - (24 Aug 2026)
BANKING
Supreme Court held that a SARFAESI auction sale cannot be set aside merely for a shortfall in EMD where the purchaser deposits the mandatory 25% of the sale price on the auction day, making the EMD deficiency inconsequential.
Tags : EARNEST MONEY DEPOSIT; SALE; AUCTION
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