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SC to Zee News Editors: Submit Voice Samples in Extortion Case - (29 Jul 2016)

SC has directed Zee News Editors Sudhir Chaudhary and Samir Ahluwalia to submit their voice samples in connection with a case of alleged extortion from renowned industrialist Naveen Jindal and his company.

Tags : SC   ZEE NEWS EDITORS   SUDHIR CHAUDHARY   SAMIR AHLUWALIA   NAVEEN JINDAL   EXTORTION CASE  

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