Rajasthan HC: Road Widening Demolition Requires Title Claims and Fair Hearing - (24 Aug 2026)
PROPERTY
Rajasthan HC ordered a committee to assess title claims and grievances of persons facing eviction for road construction or widening, stressing that authorities must provide a fair hearing and follow due process before taking demolition action.
Tags : ROAD WIDENING; DEMOLITION; FAIR HEARING
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