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Rajasthan HC Frames Guidelines against Blanket Freezing Of Bank Accounts in Cybercrime Cases - (24 Aug 2026)

BANKING

Rajasthan High Court issued guidelines against indiscriminate freezing of bank accounts in cybercrime cases, stressing that investigation must remain effective while protecting innocent citizens from blanket debit freezes and lien markings.

Tags : BLANKET FREEZING; BANK ACCOUNT; CYBERCRIME  

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