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SC: Cut Power, Water to Bulk Waste Generators Violating Solid Waste Rules - (20 Aug 2026)

ENVIRONMENT

Supreme Court directed District Collectors nationwide to identify all Bulk Waste Generators within six weeks, warning that continued non-compliance with the Solid Waste Management Rules, 2026 may lead to coercive action, including temporary disconnection of water or electricity.

Tags : WATER; SOLID WASTE MANAGEMENT RULES; ELECTRICITY  

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