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Supreme Court: Sentences With Life Imprisonment Must Run Concurrently, Not Consecutively - (19 Aug 2026)

CRIMINAL

Supreme Court, while modifying a Madras High Court order, reiterated that where a convict receives life imprisonment for murder along with sentences for other offences, the sentences must run concurrently, not consecutively.

Tags : LIFE IMPRISONMENT; MULTIPLE OFFENCE; CONVICT  

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