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Delhi HC Grants Relief to Ex-CJI's Sons in Property Case - (29 Jul 2016)

Delhi HC has granted relief to businessmen sons of Ex-Chief Justice of India Y K Sabharwal and upheld legality of their purchase of a Sikandra Road property in the capital six years ago.

Tags : DELHI HC   EX-CHIEF JUSTICE OF INDIA Y K SABHARWAL   PROPERTY CASE  

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