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SC Levies Rs. 10 Lakh Cost on Reliance Industries for Hindering 20-Year-Old NTPC Suit - (17 Aug 2026)

CONTRACT

Supreme Court imposed Rs. 10 lakh costs on Reliance Industries Ltd. for prolonging NTPC’s 20-year-old commercial suit, criticising its litigation strategy as the 2005 case remains at the evidence stage due to repeated objections.

Tags : RELIANCE INDUSTRIES; NTPC; COMMERCIAL SUIT  

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