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Chandigarh Court Orders Meta to Take Down AI-Generated Video of Punjab MLA Sukhpal Khaira - (14 Aug 2026)

CYBER LAWS

Chandigarh court directed Meta to remove a morphed, AI-generated video depicting Punjab MLA Sukhpal Singh Khaira in a women’s dress, holding that he had established a prima facie case and would suffer irreparable harm if the content continued circulating online.

Tags : META; AI-GENERATED VIDEO; SUKHPAL KHAIRA  

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