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NGT Orders No Construction Around Kaziranga National Park - (26 Aug 2015)

National Green Tribunal (NGT) has ordered Assam Government to ensure that no construction is to be permitted in and around Kaziranga National Park. Also directed it to submit a map of Kaziranga showing its boundaries and offending structures within 5 kms of park boundaries.

Tags : NATIONAL GREEN TRIBUNAL  ASSAM GOVERNMENT  KAZIRANGA NATIONAL PARK  

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