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Bombay HC to Scrap Law College Intake Cuts if Mumbai University Follows Prescribed Timelines - (11 Aug 2026)

EDUCATION

Bombay High Court approved a step-by-step plan allowing over 15 Mumbai University-affiliated law colleges to address faculty shortages and restore full student intake for 2026–27, after they challenged last-minute seat cuts and fines over non-approval of teachers and principals.

Tags : LAW COLLEGE; STUDENT; MUMBAI UNIVERSITY  

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