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Madras HC Orders Interim Elected Panel to Manage State Bar Council Affairs Until New Committee Forms - (11 Aug 2026)

CIVIL

Madras High Court directed an interim committee of elected members of the Bar Council of Tamil Nadu and Puducherry to manage its affairs and enrolment functions until a permanent statutory committee is constituted, holding that governance should reflect the democratic mandate.

Tags : PANEL; STATE BAR COUNCIL; COMMITTEE  

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