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Allahabad High Court: Regularization Claim Survives Employee’s Death Through Legal Heirs - (10 Aug 2026)

SERVICE

Allahabad High Court held that an employee’s claim for regularization survives his death through legal heirs if the process began during his lifetime. The Court directed that consideration be undertaken, even notionally, to ensure consequential service benefits reach the legal heirs.

Tags : REGULARIZATION; LEGAL HEIRS; SERVICE  

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