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Madras High Court: Advocates Cannot Hinder Police From Producing Arrested Lawyers Before a Court - (07 Aug 2026)

CRIMINAL

Madras HC held that while advocates may object to alleged police excesses during the arrest of lawyers, they cannot prevent police from producing arrested advocates before court. The ruling came while refusing to quash a case against 10 lawyers accused of obstructing such production in an NDPS case.

Tags : POLICE; ARREST; INTERFERENCE  

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