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Supreme Court Explains that Comprehensive Motor Insurance Covers Occupants of a Vehicle - (06 Aug 2026)

MOTOR VEHICLES

Supreme Court has ruled that a comprehensive motor insurance policy covers the vehicle owner and occupants, unlike a basic third-party policy. It also urged insurers to introduce a standardised opt-in system for additional covers while buying insurance, while upholding compensation in the case.

Tags : OCCUPANTS; VEHICLE; INSURANCE  

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