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P&H High Court Criticises Punjab For Spending on Freebies and Ads While Delaying Employee Dues - (04 Aug 2026)

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P&H HC directed the Punjab government to clear pending DA/DR dues of employees and pensioners, observing that it cannot cite financial constraints while spending heavily on freebies & advertisements. The Court also restrained the State from unproductive advertising until the dues are paid.

Tags : FREEBIES; EMPLOYEE DUES; PUNJAB GOVERNMENT  

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