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Delhi High Court Safeguards Yuvraj Singh's Personality Rights, Orders Deepfake Takedown - (03 Aug 2026)

CYBER LAWS

Delhi HC granted an interim injunction safeguarding Yuvraj Singh's personality rights and prohibited identified as well as John Doe defendants from exploiting his name, image, voice, likeness or other identity attributes without consent, including through AI-generated deepfakes.

Tags : PERSONALITY RIGHTS; DEEPFAKE; YUVRAJ SINGH  

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