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SEBI Prohibits Subhash Chandra and Punit Goenka from Securities Market for One Year - (03 Aug 2026)

CAPITAL MARKET

SEBI has barred former Zee Entertainment executives Subhash Chandra and Punit Goenka from the securities market for one year after finding that ZEEL's Hyderabad land was used to secure loans for promoter-linked entities without board approval or disclosure. ZEEL has been barred for two months.

Tags : SEBI; PUNIT GOENKA; SUBHASH CHANDRA  

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