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SC Put Stay on Warrants against DMDK Leader Vijaykant and His Wife Premalatha - (28 Jul 2016)

SC has stayed Non-Bailable Warrants against DMDK leader Vijaykant and his wife Premalatha issued by a trial court in Tiruppur, Tamil Nadu. The apex court also said that a person cannot be prosecuted for defamation for calling a government corrupt or unfit.

Tags : SC   DMDK LEADER VIJAYKANT   PREMALATHA  

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