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P&H High Court Issues Directions on LADC Scheme After Reviewing Lawyers' Objections - (29 Jul 2026)

CIVIL

P&H HC issued seven guidelines for Judicial Officers & District Legal Services Authority Secretaries to strengthen transparency & effective functioning of the Legal Aid Defence Counsel System. Directions were issued after concerns were raised regarding alleged misuse of the scheme in pending PIL.

Tags : DIRECTIONS; LEGAL AID DEFENCE COUNSEL SYSTEM; LAWYERS  

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