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Allahabad HC Directs IB Probe into 4 Lucknow Lawyers, Raises Concern over Lawyer-Police Nexus - (29 Jul 2026)

CRIMINAL

Allahabad High Court directed the Intelligence Bureau to conduct a discreet inquiry into four advocates accused of assaulting a litigant and harassing three lawyers, including two women, at the Lucknow district court, and barred them from entering the court until further orders.

Tags : INTELLIGENCE BUREAU; INVESTIGATE; LAWYERS  

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