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Madras HC Grants Anticipatory Bail to Man Accused of Watching CM Vijay's Unreleased Film Online - (27 Jul 2026)

CRIMINAL

Madras High Court granted anticipatory bail to a man accused of viewing a leaked online copy of CM Vijay's "Jana Nayagan" before its official release, observing that no direct role was attributed to him and the investigation had already been completed.

Tags : ANTICIPATORY BAIL; JANA NAYAGAN; ACCUSED  

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