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Allahabad HC Summons UP Home Secretary Over Delay in Custodial Death Compensation Guidelines - (27 Jul 2026)

CONTEMPT OF COURT

Allahabad High Court summoned Uttar Pradesh Additional Chief Secretary (Home) Sanjay Prasad over the State's failure to frame guidelines for compensation in custodial death cases, observing he is liable for action under the Contempt of Courts Act and directing his appearance on July 31.

Tags : CUSTODIAL DEATH; COMPENSATION; GUIDELINES  

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