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Delhi HC Differs with DPIIT Paper, Says ChatGPT Injunction Would Hurt AI Development - (27 Jul 2026)

INTELLECTUAL PROPERTY RIGHTS

Delhi High Court held that an injunction against OpenAI's ChatGPT would harm India's LLM development and millions of users, observing that publicly available data is essential for AI models, while rejecting ANI Media's plea for interim relief over alleged unauthorised use of its news content.

Tags : CHATGPT; COPYRIGHT; INJUNCTION  

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