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Supreme Court: Promotion Remains Valid Even if an Employee's Grade Pay Stays Unchanged - (24 Jul 2026)

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Supreme Court held that promotions earned by Railway Guards within the Guard cadre count for determining eligibility under the MACPS. It ruled that employees promoted up to the post of Mail/Express Guard are not entitled to any further financial upgradation under the scheme.

Tags : EMPLOYEE; RAILWAY; GRADE PAY  

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