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SC Upheld Husband's Conviction For Murdering His Wife over an Extramarital Affair - (22 Jul 2026)

FAMILY

SC upheld the husband's conviction for murdering his wife, ruling that repeated phone calls exchanges with his lover formed reliable circumstantial evidence proving the extramarital affair and establishing the motive to eliminate his wife as an obstacle to their relationship.

Tags : MURDER; EXTRAMARITAL AFFAIR; CONVICTION  

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