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Gauhati High Court: Wildlife Law Doesn't Bar Trade in Unprotected Ornamental Fish Species - (22 Jul 2026)

ENVIRONMENT

Gauhati High Court held that fishing, cultivation and trade in ornamental fish not protected under wildlife laws are permissible, but the ban continues for the endangered Channa barca. It also ruled that no expert committee is needed, as scientific material for identification is already available.

Tags : WILDLIFE LAW; ORNAMENTAL FISH SPECIES; CHANNA BARCA  

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