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Punjab & Haryana HC Calls For Wisdom Amid Lawyers' Strike over LADCS - (21 Jul 2026)

CIVIL

While considering a petition over the indefinite lawyers' strike against the Legal Aid Defence Counsel System (LADCS), the Punjab & Haryana High Court said it hoped wiser heads would prevail, as the ongoing protest was hindering access to justice for litigants.

Tags : LAWYERS; STRIKE; LEGAL AID DEFENCE COUNSEL SYSTEM  

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