Delhi High Court Declines Interim Relief to Sonam Wangchuk, Upholds His Hospitalization - (20 Jul 2026)
CIVIL
Delhi High Court refused interim relief to Sonam Wangchuk, holding that his admission to Safdarjung Hospital was prompted by his deteriorating health and was not arbitrary, as he remained under medical supervision and had consented to the administration of electrolytes.
Tags : SONAM WANGCHUK; HOSPITALIZATION; INTERIM RELIEF
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