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Delhi HC Urges Law to Regulate Media, Notes Anyone with a Mobile Phone Can Claim to be a Journalist - (17 Jul 2026)

MEDIA AND COMMUNICATION

Delhi HC observed that press freedom cannot protect irresponsible journalism or conduct affecting public order. Noting that anyone with a mobile phone can claim to be a journalist without accountability, it urged enactment of a legal framework to regulate the media while safeguarding press freedom.

Tags : MEDIA; JOURNALIST; MOBILE PHONE  

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