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CCI Rejects Allegations of Collusion Involving Reliance Jio and More Than 4,500 Entities - (17 Jul 2026)

CONSUMER

Competition Commission of India (CCI) dismissed a complaint alleging anti-competitive conduct by Reliance Jio Infocom Ltd. and over 4,500 entities, holding that the claims were vague, speculative and unsupported by any material, and accordingly closed the proceedings.

Tags : RELIANCE JIO; COMPETITION COMMISSION OF INDIA; ALLEGATIONS  

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