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Del HC: Master's Candidates Without the Prescribed Bachelor's Degree are Ineligible as Govt Teacher - (17 Jul 2026)

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Delhi HC held that a Master's degree cannot substitute the prescribed Bachelor's qualification for recruitment. Setting aside the CAT order, it ruled that candidates with a BA (Pass) and a Master's in Home Science were ineligible for TGT posts requiring a Bachelor's degree in the subject.

Tags : MASTER’S DEGREE; CANDIDATES; TEACHER  

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