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Bombay High Court Orders DGP to Assess CCTV Systems and Footage Preservation at Police Stations - (16 Jul 2026)

CRIMINAL

Bombay High Court directed the Director General of Police (DGP) to review CCTV functionality in all Maharashtra police stations and submit a report detailing whether the cameras are operational and the duration for which CCTV footage is preserved.

Tags : CCTV; FOOTAGE PRESERVATION; POLICE STATIONS  

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