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CCPA Imposes Rs.1 Lakh Penalty on SpiceJet Over Dark Patterns Used for Loyalty Programme Consent - (16 Jul 2026)

CONSUMER

Central Consumer Protection Authority (CCPA) fined SpiceJet Rs.1 lakh for using pre-ticked checkboxes to secure consumer consent for its loyalty programme and promotional messages, holding that the practice undermined consumer choice and violated the Consumer Protection Act, 2019.

Tags : SPICE JET; CENTRAL CONSUMER PROTECTION AUTHORITY; LOYALTY PROGRAMME  

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